Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 591] [Entire Act] State of Punjab - Subsection Section 591(4) in Punjab Jail Manual, 1996 (4)A book allowed for the use of any one prisoner shall not be given to any other prisoner without the sanction of the officer incharge not below the rank of Assistant Superintendent.