Delhi High Court - Orders
Manvir Singh vs Union Of India & Ors on 14 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
6
+ W.P.(C) 11442/2016
MANVIR SINGH ..... Petitioner
Through: Mr Ashish Pandey and Mr Shashwat
Sharma, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr Rajesh Kumar, Advocate for UOI.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 14.02.2019
1. Learned counsel for the Petitioner is stated to be in some personal difficulty today.
2. As a last opportunity, in the interest of justice, list on 15th May, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 14, 2019 rd