Madhya Pradesh High Court
Shri Sujan Singh Yadav vs Union Of India on 24 February, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
The High Court Of Madhya Pradesh
MA No. 464 of 2022
(SMT. JYOTI VISHWAKARMA AND OTHERS Vs UNION OF INDIA)
MA/03202/2021, MA/03209/2021, MA/00460/2022, MA/00463/2022, MA/00672/2022
Jabalpur, Dated : 24-02-2022
None appears for the appellants.
Shri Govind Prasad Patel, learned counsel for the respondent.
List the matter in week commencing 14.03.2022.
(VISHAL DHAGAT) JUDGE vkt Signature SAN Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2022.02.25 11:24:06 IST