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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(i) in The M.P. Bhumi Vikas Rules, 1984

(i)industries, listed in Part-I of Appendix J may be allowed in zone R1; provided that not more than 5 workers at a time are employed in such industry and it does not employ or use any steam, electricity, oil, water or any other mechanical power :