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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(2)The Bureau shall consist of the Director and such other officers and staff subordinate to him as the Government may from time to time think fit to appoint.