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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(c) in Punjab Habitual Offenders (Control and Reform) Act, 1952

(c)[-] [Substituted for the words 'a Second Class Magistrate' by Punjab. Act 25 of 1964.]