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[Cites 0, Cited by 0] [Section 81H(5)] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(5)(b) in Kerala Factories Rules, 1957

(b)Every locomotive and tander shall be provided with efficient brakes, all of which shall be maintained in good working order. Brake shoes shall be examined at suitable fixed intervals and those that are worn out re placed at once.