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State of Madhya Pradesh - Section

Section 3 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

3. Appointment of Auditors.

- The accounts of local authorities whose accounts are declared under sub-section (1) of Section 4 to be subject to audit under the Act shall be audited by Auditors of the Local Fund Audit Department, Madhya Pradesh, who are hereby empowered to perform the functions of an Auditor under Section 6 under the direction and control of the Director.