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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979

(b)noresolution passed at any meeting of the shareholders of either of the twocompanies on or after the appointed day shall be given effect to unlessapproved by the Central Government;