Section 18(2)(e) in The Food Safety And Standards Act, 2006

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(e) in The Food Safety And Standards Act, 2006

(e)ensure protection of the interests of consumers and shall provide a basis for consumers to make informed choices in relation to the foods they consume,

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Union of India - Subsection

Section 18(2)(e) in The Food Safety And Standards Act, 2006