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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1)(a) in The Orissa Water Supply and Sewerage Board Act, 1991

(a)wilfully obstruct any person acting under the authority of the Board in setting.out the lines of any work or pull up or remove any pillar, post or stay fixed in the ground for the purposes of setting out the lines of such works, or deface or destroy any works made for the said purpose; or