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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(7) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(7)has not made payment of due market fees, Nirashrit Shulk within the maximum period of 30 days along with the interest; or