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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Meghalaya - Subsection

Section 71(2) in Meghalaya Municipal Act, 1973

(2)The amount of the tax may vary with the distance of holdings from the nearest standpipe or other sources of water supply, and the amount may be higher in the case of premises to which communication pipes are attached than in case or other premises.