Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(2)(f) in The Dibrugarh University Act, 1965

(f)the terms and conditions of affiliating colleges and recognizing institutions, not established, maintained or managed by the University, and the terms and conditions for recognizing libraries, laboratories, museums, halls and hostels, not established or maintained by the University and the conditions for the withdrawal of such affiliations and recognitions and matters relating to the privileges to be enjoyed by such colleges and institution and other bodies, whether affiliated or recognised :