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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(4) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(4)The methods of selection and appointment, remuneration, terms and conditions of service of teaching and non- teaching employees of the University not already laid down in this Act, shall be, as prescribed by the statutes and ordinances.