Supreme Court - Daily Orders
Dinesh Sharma vs Emgee Cables And Communication Ltd. on 27 September, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.57 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)Nos.10744-10745/2023
(Arising out of impugned final judgment and orders dated 31-01-2023
in SBCRMP No. 7689/2018 & SBCRMP No. 6995/2018 passed by the High
Court Of Judicature For Rajasthan At Jaipur)
DINESH SHARMA Petitioner(s)
VERSUS
EMGEE CABLES AND COMMUNICATION LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.157994/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.157995/2023-EXEMPTION FROM
FILING O.T. )
Date : 27-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Krishnamohan K., AOR
Ms. D. Nayyar, Adv.
Ms. Saloni Sharma, Adv.
For Respondent(s) Mr. Shekhar Prit Jha, AOR
Ms. Preeti Kumari, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 25.09.2023 circulated by learned counsel for the respondent(s) seeking adjournment, adjourned for four weeks.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by NIRMALA NEGI Date: 2023.09.27 16:45:27 IST Reason: