Punjab-Haryana High Court
Chaman Lal & Others vs Union Of India & Others on 4 July, 2011
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
Civil Writ Petition No. 3291 of 2010
Date of Decision : July , 2011
Chaman Lal & others
....... Petitioners
Versus
Union of India & others
....... Respondents
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CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present : Mr. Manik Bakshi, Advocate
for the petitioners.
Mr. Karminder Singh, Advocate
for Union of India.
Mr. N.C. Sahni, Advocate
for respondents No. 2 to 5.
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AUGUSTINE GEORGE MASIH,J.
For orders see judgment of even date passed in CWP No. 18209 of 2010 titled Naresh Kumar versus Punjab Gramin Bank & others.
July , 2011 (AUGUSTINE GEORGE MASIH) 'SP' JUDGE