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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3)(c) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(c)if loading is proceeding satisfactorily, the rate of loading may be gradually increased until the desired loading rate is obtained;