Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(1)(y) in Gujarat Road Safety Authority Act, 2018 (y)to make regulations for conduct and management of the affairs of the Authority and to add, amend, vary or rescind them from time to time;