Allahabad High Court
Ravindra Trivedi (Complaint Case) vs The State Of U.P And Anr. on 25 February, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 820 of 2013 Petitioner :- Ravindra Trivedi (Complaint Case) Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Manish Bajpai Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
None is present for the petitioner.
List in next week.
Order Date :- 25.2.2013 A.Nigam