Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Ravindra Trivedi (Complaint Case) vs The State Of U.P And Anr. on 25 February, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 820 of 2013
 

 
Petitioner :- Ravindra Trivedi (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Manish Bajpai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.
 

None is present for the petitioner.

List in next week.

Order Date :- 25.2.2013 A.Nigam