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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(b) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(b)he shall not enter in the register the name of any person as father of an illegitimate child, except at the request of the mother and of the person acknowledging himself to be the father of the child.