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Union of India - Section

Section 23 in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

23. Operating Results

(a)Income statement for the last 3 years
(b)Cash flow statement for the last 3 years
(c)Annual returns for the last 3 years
Note. - For Items 14 to 16 a comparative statement showing the relevant Veterinary Council of India norms vis-à-vis infrastructure or faculty available or proposed to be made available should be annexed.Name and Signature of ApplicantList of Enclosures: