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Vedanta Limited (Successor To M/S Cairn ... vs Principal Commissioner Of Income Tax ... on 22 August, 2022

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

     ITEM NO.37                                COURT NO.13               SECTION XIV

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 23105/2018
     (Arising out of impugned final judgment and order dated 19-03-2018
     in ITA No. 310/2018 passed by the High Court Of Delhi At New Delhi)

     VEDANTA LIMITED (SUCCESSOR TO M/S CAIRN INDIA LIMITED)Petitioner(s)

                                                      VERSUS

     PRINCIPAL COMMISSIONER OF INCOME TAX CIRCLE 9 NEW DELHI
                                                        Respondent(s)
     (FOR ADMISSION and I.R. )

     WITH
     SLP(C) No. 23071/2018 (XIV)
     (FOR ADMISSION and I.R.)

     Date : 22-08-2022 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJIV KHANNA
                            HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)                 Mr.    Sachit Jolly, Adv. (V.C.)
                                       Ms.    Anuradha Dutt, Adv.
                                       Mr.    Rohit Garg, Adv.
                                       Mr.    Tushar Jarwal, Adv.
                                       Ms.    Disha Jham, Adv.
                                       Mr.    Kunal Dutt, Adv.
                                       Mr.    Sohum Dua, Adv.
                                       Ms.    B. Vijayalakshmi Menon, AOR

     For Respondent(s)                  Mr. N.Vekataraman, ASG
                                        Mr. Rupesh Kumar, Adv.
                                       Mr. B.K. Satija, Adv.
                                       Ms. Baby Devi Bonia, Adv.
                                       Mr. Bhuvan Mishra, Adv.
                                       Mr. S. Ram Narayan, Adv.
                                       Amritha Chandramouli, Adv.
                                       Mr. Raj Bahadur Yadav, AOR


                              UPON hearing the counsel the Court made the following
                                                  O R D E R

Signature Not Verified Digitally signed by SONIA BHASIN Date: 2022.08.24 Re-list for final arguments and hearing on a non-

miscellaneous day in the month of February, 2023.

(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR