Bombay High Court
New India Assurance Company Ltd., ... vs Kachruba Kerba Mehete And Others on 31 October, 2018
Author: P.R. Bora
Bench: P.R. Bora
1 2595.2014CA.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
BENCH AT AURANGABAD.
1 CIVIL APPLICATION NO. 2595 OF 2014 IN FAST/3083/2014
WITH FA/955/2014 WITH CA/4436/2014 IN FA/955/2014 WITH
CA/13207/2018 IN FA/955/2014 WITH CA/1452/2014 IN
FAST/35751/2013 WITH CA/1966/2014 IN FAST/35675/2013
WITH CA/1968/2014 IN FAST/35804/2013 WITH CA/1970/2014
IN FAST/35745/2013 WITH CA/1972/2014 IN FAST/35807/2013
WITH CA/1974/2014 IN FAST/35727/2013 WITH CA/1976/2014
IN FAST/35776/2013 WITH CA/1979/2014 IN FAST/35779/2013
WITH CA/1981/2014 IN FAST/35748/2013 WITH CA/1984/2014
IN FAST/35773/2013 WITH CA/2606/2014 IN FAST/3160/2014
WITH CA/2609/2014 IN FAST/3086/2014
NEW INDIA ASSURANCE CO. LTD.
VERSUS
RAMABAI ANIL @ ANURATH MEHETE AND OTHERS
...
Advocate for Applicant : Shri S.G. Chapalgaonkar
...
CORAM : P.R. BORA, J.
Dated: October 31, 2018 PER COURT :-
1. Time is extended by three weeks.
2. Registry to accept the cheque.
3. Interim relief, if any, to continue till then.
( P.R. BORA, J. ) ggp ::: Uploaded on - 31/10/2018 ::: Downloaded on - 02/11/2018 03:04:53 :::