(1)The total originally struck in the demand and collection register in accordance with Rule 179 shall show the demand for the first quarter of the assessment. For subsequent quarters the demand shall be arrived thus :Demand for first quarter as percolumn 5 of demand and collection register.Add - New and enhanced assessmentsTotalDeduct - Remissions and reductionsdemand for the second quarter of :and so on from quarter to quarter until the assessment is revised. These entries may be made in continuation of the original total struck in the demand and collection register.