Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013 15. Time and place of meetings of Governing Body. - The Governing Body shall meet atleast once in six months at such times and places as the Chairperson may, from time to time determine.
