Delhi High Court - Orders
M/S India Tourism Development ... vs All India Itdc Mazdoor Janta Union & Ors on 7 October, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 689/2020 & CM APPL. 1933/2020
M/S INDIA TOURISM DEVELOPMENT CORPORATION
..... Petitioner
Through: Ms. Sumitra Chaudhary with
Mr. Renu Bajpai, Advocates.
versus
ALL INDIA ITDC MAZDOOR JANTA UNION & ORS
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 07.10.2022 Hon'ble Judge is on leave. List on 20th February, 2023.
BY ORDER (COURT MASTER) OCTOBER 7, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:15.10.2022 14:49:58