Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act] State of West Bengal - Subsection Section 134(1)(c) in West Bengal Municipal Corporation Act, 2006 (c)if the land or the building is unlet, upon the person in whom the right to let such land or building vests.