Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(4) in Spicer Adventist University Act, 2014 (4)The Government shall publish the First Statutes, as approved by it, in the Official Gazette and thereafter, the First Statutes shall come into force from date of such publication.
