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[Cites 0, Cited by 0] [Section 22(12)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(12)(v) in The Jharkhand State Agricultural University Act, 2000

(v)with the previous approval of the Chancellor, to appoint Committees that he may think fit to discharge such of the functions as he may direct; and