Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(g) in The Goa Education Development Corporation Act, 2003

(g)"educational area" means any area declared to be an educational area by the State Government by notification in the Official Gazette, which is to be developed and where educational institutions are to be accommodated;