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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(b) in Children Act, 1960

(b)a delinquent child to be transferred from one special school to another or from a special school to a borstal school where such school exists or from a special school to a children's home;