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Union of India - Section

Section 11 in All India Institute of Medical Sciences Regulations, 2019

11. Powers and duties of Director.

- The Director shall be the Head of Institute in terms of sub-rule (10) of rule 2 of the Supplementary Rules and shall exercise the powers of Head of Institute and discharge the following duties, namely: -
(a)he shall be in-charge of the administration of the Institute. He shall allocate duties to the officers and employees of the Institute and shall exercise such supervision and executive control as may be necessary subject to the rules and these regulations;
(b)he shall exercise the powers specified in Schedule I to these regulations;
(c)he shall have the powers to delegate any of his powers to the officers on the administrative side subject to such limitations as may be imposed by the Governing Body.