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State of Rajasthan - Section

Section 17 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

17. Allotment of plots for industrial purposes.

- Allotment of plots for industrial purposes shall be made according to the terms and conditions as specified in the Rajasthan Industrial Areas Allotment Rules, 1959.