Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 56] [Article 51A] [Constitution] Constitution Subarticle Article 51A(k) in Constitution of India (k)who is a parent or guardian to provide opportunities for education to hi s child or, as the case may be, ward between the age of six and fourteen years.
