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State of Andhra Pradesh - Section

Section 47 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

47. Permit for sacramental Wine for bishop's Houses.

(1)All Imports for Sacramental Wine shall be made through Andhra Pradesh Beverages Corporation Limited only. The Andhra Pradesh Beverages Corporation Limited shall apply inform SW A-1 to the Commissioner of Proh. & Excise.
(2)On receipt of an application, the Commissioner of Proh. & Excise may, after making such enquiry as he may think necessary to ascertain the bonafldes of the applicant and after verifying the other particulars furnished in the application grant the permit applied for in Form SW-1.