Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(26B) in The West Bengal Panchayat Act, 1973 (26B)[ "State Government" means the State Government in the Department of Panchayats and Rural Development;] [Clause (26B) inserted by W.B. Act 15 of 1997.]
