Allahabad High Court
Nature & Waste Management India (Pvt.) ... vs State Of U.P.Thr.Secy.Cooperative ... on 3 March, 2014
Bench: Rajiv Sharma, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 805 of 2014 Petitioner :- Nature & Waste Management India (Pvt.) Ltd.Thr.Its V.C.(Mark Respondent :- State Of U.P.Thr.Secy.Cooperative Deptt.Lucknow & Others Counsel for Petitioner :- Akhilesh Kalra,Sanjeev Singh Counsel for Respondent :- C.S.C.,Anurag Kr Singh,Shireesh Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Mahendra Dayal,J.
Rejoinder affidavit filed on behalf of the petitioner today in Court, is taken on record.
List again.
Order Date :- 3.3.2014 Anurag/-