Punjab-Haryana High Court
Punjab Private Self Financed Dental ... vs State Of Punjab And Others on 20 March, 2014
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 5236 of 2014
Date of decision: 20.03.2014
Punjab Private Self Financed Dental College Association ...Petitioner(s)
Versus
State of Punjab and others ...Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
Present: Mr. Kumar Vishav Aggarwal, Advocate,
for the petitioner.
G.S.SANDHAWALIA, J. (Oral)
After arguing for some time, counsel does not press the present petition due to technical defects and prays for liberty to file a fresh petition on the same cause of action.
Ordered accordingly.
20.03.2014 (G.S. SANDHAWALIA)
shivani JUDGE
Gupta Shivani
2014.03.21 13:11
I attest to the accuracy and
integrity of this document
High Court Chandigarh