Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Securities And Exchange Board Of India - Subsection Section 9(1) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014 (1)Option, SAR or any other benefit granted to an employee under the regulations shall not be transferable to any person.
