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[Cites 0, Cited by 1] [Section 65(1)] [Section 65] [Entire Act]

State of Kerala - Subsection

Section 65(1)(f) in Kerala Cooperative Societies Act, 1969

(f)on an application of a society to which the society concerned is affiliated; hold an enquiry by himself or by a person authorized by order in writing, into the constitution, working and financial condition of the society, if he is satisfied that it is necessary so to do.