Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 802] [Entire Act] State of Uttar Pradesh - Subsection Section 802(d) in Rules under the United Provinces Excise Act, 1910 (d)in all cases where vend fee is to be levied see that the vend fee has been correctly levied and paid.
