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State of Jharkhand - Section

Section 265 in Bihar Education Code, 1961

265. Questions regarding Transfer Certificates.

- All questions arising under these rules should be referred to the Sub-Inspector of the circle, from whose decision an appeal may be made to the District Education Officer whose decision will be final.(R. & O. page 311.)
(b)Middle Schools and Higher Schools including Higher Secondary/Sarvodaya and Senior Basic Schools.