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[Cites 0, Cited by 0] [Section 64I(2a)] [Section 64I] [Entire Act]

State of Rajasthan - Subsection

Section 64I(2a)(iii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(iii)Where a post is to be filled in by more than one method as prescribed in Appendix 'A', the apportionment of vacancies determined under clause (i) above to each such method shall be done maintaining the prescribed proportion keeping in view the number of posts already filled in. If any fraction of vacancies is left over after appointment of vacancies in the manner prescribed above, the same shall be apportioned in a continuous cyclic order giving precedence to the promotion quota.