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Union of India - Section

Section 11B in The Legal Services Authorities Act, 1987

11B. Functions of Taluk Legal Services Committee. —

The Taluk Legal Services Committee may perform all or any of the following functions, namely:—
(a)coordinate the activities of legal services in the taluk;
(b)organise Lok Adalats within the taluk; and
(c)perform such other functions as the District Authority may assign to it.