Section 31 in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)
31. Protection of railways and canals, docks, wharves and piers.
- No person shall, in the generation, transmission, supply or use of energy, if any, injure any railway/tramway/ canal, or any dock, wharve or pier vested in or controlled by a local authority, or obstruct or interfere with the traffic on any railway, tramway, canal or waterway.
