Himachal Pradesh High Court
Pawan Kumar vs . Anjana Kumari on 28 April, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Pawan Kumar vs. Anjana Kumari FAO(FC) No.1 of 2023 .
28.04.2023 Present: Ms. Shivani Tegta, Advocate for the appellant.
Ms. Vandna Thakur Advocate, for the respondent.
Mr. Pawan Kumar petitioner and Smt. Anjana Kumari respondent present in person.
Parties are present in person with their agreement.
Matter is referred to Mr. S.C. Sharma, Senior Advocate, learned Mediator for resolving the dispute between the parties through mediation.
Accordingly, matter is referred for mediation to Mr. S.C. Sharma, Senior Advocate to act as Mediator with direction to the parties to appear before him on a date fixed by him and on all subsequent dates fixed by him and parties are expected to extend all cooperation for active mediation.
List for report of learned Mediator on 31.05.2023.
( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge April 28, 2023 (subhash) ::: Downloaded on - 28/04/2023 21:07:32 :::CIS