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State of Uttar Pradesh - Section

Section 7 in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

7. Age.

- A candidate for direct recruitment to the Service must have attained the age of 18 years and must not have attained the age of 30 years on the first day of January following the year in which applications for recruitment are invited :Provided that the upper age limit shall, in the case of candidates belonging to Scheduled Castes, Scheduled Tribes and other categories, as may be notified by the Government from time to time, shall be greater by such number of years as may be specified.