Karnataka High Court
Ganati Sanna Shivappa vs State Of Karnataka on 9 December, 2020
Author: P.S.Dinesh Kumar
Bench: P.S. Dinesh Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF DECEMBER, 2020
BEFORE
THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR
WRIT PETITION NO.428/2020 (CS-EL/M)
BETWEEN:
1. GANATI SANNA SHIVAPPA
S/O KERIAPPA
AGED ABOUT 70 YEARS_
(SENIOR CITIZEN BENEFIT NOT CLAIMED
SHARE NO 82/3
AT DEVATHIKOPPA
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
2. GANATI HOLIYAPPA
S/O KERIYAPPA A
AGED ABOUT 57 YEARS
SHARE NO.6/5
AT DEVATHIKOPPA
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
3. SHESHAPPA
S/O BASAVANTHAPPA
AGED ABOUT 55 YEARS
SHARE NO.91/11
AT URGANAHALLI
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
2
4. K. JAYAPPA
S/O KENCHAPPA
AGED ABOUT 59 YEARS
SHARE NO.80/3
AT DEVATHIKOPPA
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
5. BHUDEPPA
S/O BHASKARAPPA
AGED ABOUT 56 YEARS
SHARE NO.92/3
AT DEVATHIKOPPA
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
6. VEDAMURTHY
S/O SIDDAPPA
AGED ABOUT 48 YEARS
SHARE NO.87/3
AT DEVATHIKOPPA
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
7. NINGAPPA
S/O BYRAPPA
AGED ABOUT 55 YEARS
SHARE NO 90/3
AT DEVATHIKOPPA
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
8. JAYADEVAPPAGOWDA
S/O SHIVAPPAGOWDA
AGED ABOUT 49 YEARS
3
SHARE NO.117/3
AT HIREYAVALLI
POST KODAKONI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
9. J.PUTTAPPAGOWDA
S/O SHIVAPPAGOWDA
AGED ABOUT 52 YEARS
SHARE NO.154/3
AT HIREYAVALLI
POST KODAKONI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
10. GIRIYAPPA J S
S/O SIDDAPPA
AGED ABOUT 45 YEARS
SHARE NO.88/3
AT DEVATHIKOPPA
POST MAVALLI
TQ. SORABA
DIST SHIVAMOGGA - 577429
11. GANATI KERIYAMMA
W/O KERIYAPPA
AGED ABOUT 72 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIME)
SHARE NO.79/3
AT DEVATHIKOPPA
POST MAVALI
TQ.SORABA
DIST. SHIVAMOGGA-577429.
12. MARISWAMY
S/O RAJASHEKARAIAH
AGED ABOUT 54 YEARS
SHARE NO.71/7
AT HIREYAVALLI
4
POST KODAKONI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
13. GANARAJAGOWDA
S/O BASAVARAJAGOWDA
AGED ABOUT 56 YEARS
SHARE NO.122/6
AT HIREYAVALLI
POST KODAKONI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
14. SURESH
S/O UPPALLI HUCCHAPPA
AGED ABOUT 55 YEARS
SHARE NO.22/7
AT HIREYAVALLI
POST KODAKONI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
15. H R MAHESH NAIK
S/O H K RUDRAPPA NAIK
AGED ABOUT 56 YEARS
SHARE NO.32/1
AT ANDAGI
POST MAVALI
TALUK SORABA
DISTRICT SHIVAMOGGA - 577429
16. VASUDEVAPPA
S/O PARASHURAMAPPA
AGED ABOUT 65 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.41/1
AT ANDAGI
POST MAVALLI
TQ.SORABA
DIST SHIVAMOGGA-577429.
5
17. JAGADEESHWARAPPA
S/O PARASHURAMAPPA
AGED ABOUT 42 YEARS
SHARE NO.154/9,
AT ANDAGI
POST MAVALLI
TQ.SORABA
DIST. SHIVAMOGGA-577429.
18. K.S.GANGADHARA
S/O KOWLI NINGAPPA
AGED ABOUT 62 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.22/1
AT ANDAGI
POST MAVALLI
TQ. SORABA
DIST. SHIVAMOGGA-577429.
19. SEETHAMMA
W/O ERAPPA
AGED ABOUT 70 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.18/1
AT ANDAGI
POST MAVALLI
TQ. SORABA
DIST.SHIVAMOGGA-577429.
20. SHANTHAMMA
W/O BASAVENAPA
AGED ABOUT 64 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.46/1
AT ANDAGI
POST MAVALLI
TQ.SORABA
DIST.SHIVAMOGGA-577429.
6
21. AMEERJAN
S/O MODINSAB
AGED ABOUT 66 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.14/1
AT ANDAGI
POST MAVALLI,
TQ SORABA
DIST SHIVAMOGGA-577429.
22. JAIBUNISA
W/O SABJAN
AGED ABOUT 68 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.16/1
AT ANDAGI, POST MAVALLI,
TQ SORABA
DIST SHIVAMOGGA-577429.
23. HUCCHARAYAPPA
S/O ERAPPA
AGED ABOUT 67 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.134/9,
AT ANDAGI
POST MAVALLI
TQ SORABA
DIST SHIVAMOGGA-577429.
24. SATYANARAYANA A.B
S/O KERIYAPPA
AGED ABOUT 52 YEARS
SHARE NO.84/2,
AT SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST SHIVAMOGGA-577429.
7
25. A.B. OMKARAPPA
S/O BASAVANEPPA
AGED ABOUT 66 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.73/2,
AT SHANTAGERI,
POST KODAKONI
TQ.SORABA
DIST.SHIVAMOGGA-577429.
26. BANDAMMA
W/O DURGEPPA
AGED ABOUT 75 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.103/3,
AT SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST.SHIVAMOGGA-577429.
27. S H VEERAPPAGOWDA
S/O MALLAPPAGOWDA
AGED ABOUT 70 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.76/2,
AT SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST.SHIVAMOGGA-577429.
28. SANAMMA
W/O MANJAPPA
AGED ABOUT 64 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.96/2,
AT SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST SHIVAMOGGA-577429.
8
29. SATHISH K.P.
S/O PARASHURAMAPPA
AGED ABOUT 39 EYARS
SHARE NO.158/9
AT ANDAI, POST MAVALI,
TQ.SORABA
DIST.SHIVAMOGGA-577429.
30. BANGARAPPA
S/O HUCCHAPPA
AGED ABOUT 52 YEARS
SHAR NO.193/8
AT.SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
31. GOVINDAPPA
S/O FAKIRAPPA
AGED ABOUT 65 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.165/3
AT.SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
32. LOKAPPA
S/O KANNAPPA
AGED ABOUT 62 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.130/9
AT.SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
33. YUVARAJAPPA
S/O RAMAPPA
AGED ABOUT 60 YEARS
9
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.128/9
AT.SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
34. CHANDRAPPA
S/O DYAVAPPA
AGED ABOUT 42 YEARS
SHARE NO.54/8
AT DEVATHIKOPPA
POST MAVALI
TQ. SORABA
DIST. SHIVAMOGGA-577429
35. DAKAPPA
S/O BHEEMAPPA
AGED ABOUT 41 YEARS
SHARE NO.73/9
AT DEVATHIKOPPA
POST MAVALI
TQ.SORABA
DIST. SHIVAMOGGA-577429
36. JAGANATHAPPA
S/O NINGAPPA
AGED ABOUT 53 YEARS
SHARE NO.71/9
AT DEVATHIKOPPA
POST MAVALI
TQ.SORABA
DIST. SHIVAMOGGA-577429
37. AMBALI BANGARAPPA
S/O CHINAPPA
AGED ABOUT 64 YEARS
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.58/8
AT.SHANTAGERI
10
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
38. MANJAMMA
W/O LOKAPPA
AGED ABOUT 52 YEARS
SHARE NO.38/8
AT.SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
39. RENUKAMMA
W/O YELLAPPA
AGED ABOUT 55 YEARS
SHARE NO.123/9
AT.SHANTAGERI
POST KODAKONI
TQ.SORABA
DIST. SHIVAMOGGA-577429
40. ESHWARAPPA
S/O BANGARAPPA
AGED ABOUT 50 YEARS,
SHARE NO.42/10
AT SHANTAGERI, POST KODAKONI
TQ SORABA
DIST SHIVAMOGGA-577429
41. BHAGYAMMA
W/O ESHWARAPPA
AGED ABOUT 46 YEARS,
SHARE NO.58/10
AT SHANTGERI POST KODAKONI
TQ SORABA
DIST SHIVAMOGGA-577429
11
42. SARITHA
W/O HEMACHANDRA A S
AGED ABOUT 35 YEARS,
SHARE NO.115/9
AT SHANTAGERI,
POST KODAKONI
TQ.SORABA
DIST.SHIVAMOGGA-577429
43. B.BHUDEPPA
S/O BHEEMAPPA
AGED ABOUT 55 YEARS,
SARE NO.28/7
AT DEVATHIKOPPA, POST MAVALI
TQ.SORABA
DIST.SHIVAMOGGA-577429
44. MALLESHAPPA
S/O HOLIYAPPA
AGED ABOUT 68 YEARS,
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.33/8
AT URAGANAHALLI VILLAGE
POST KODAKANI, TQ.SORABA
DIST SHIVAMOGGA-577 429
45. KRISHNACHARI
S/O NARAYANACHARI
AGED ABOUT 66 YEARS,
(SENIOR CITIZEN BENEFIT NOT CLAIMED)
SHARE NO.182/3
AT URGANAHALLI VILLAGE
POST KODAKANI
TQ.SORABA
DIST.SHIVAMOGGA-577429
46. PARASHURAMA
S/O SOMAPPA
AGED ABOUT 40 YEARS,
12
SHARE NO.41/3
AT URGANAHALLI VILLAGE
POST KODAKANI
TQ SORABA
DIST SHIVAMOGGA-577 429. ...PETITIONERS
(BY SRI CHAMARAJ.M, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF CO-OPERATION
M S BUILDING
DR.AMBEDKAR VEEDHI
BENGALURU - 560001
2. THE STATE CO-OPERATIVE
ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
3RD FLOOR SHANTHINAGAR
T.T.M.C. 'A' BLOCK
SAHTHINAGAR
BENGALURU-27
3. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
AND DISTRICT ELECTION OFFICER
SHIVAMOGGA DISTRICT
SHIVAMOGGA
4. PRIMARY AGRICULTURE CREDIT
CO-OPERATIVE SOCIETY LIMITED
ANDAGI VILLAGE
POST MAVALLI
TQ.SORABA
DIST SHIVAMOGGA -577 429
REPRESENTED BY ITS C.E.O.
13
5. THE RETURNING OFFICER
PRIMARY AGRICULTURE CREDIT
CO-OPERATIVE SOCIETY LIMITED
ANDAGI VILLAGE, POST MAVALI
TQ SORABA
DIST SHIVAMOGGA -577 429 ....RESPONDENTS
(BY SMT.NILOUFER AKBAR, A.G.A. FOR R1, R3 & R5;
SRI G.V.SHASHIKUMAR, ADVOCATE FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DECLARE THAT SECTION 20(2)(a-iv)(a-v) THE KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959 IS ULTRA VIRES TO
THE LEGISLATIVE COMPETENCE AND ARTICLE 243ZI AND
243ZO OF THE CONSTITUTION OF INDIA.
THIS WRIT PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Heard Sri. Chamaraj M, learned advocate for the petitioners, Smt. Niloufer Akbar, learned AGA for the State and Sri. G. V. Shashikumar, learned advocate for respondent No.2.
2. Sri. Chamaraj M, learned advocate submits that elections have been conducted. Therefore, this petition is rendered infructuous and accordingly prayed for its dismissal. He undertakes to send a memo to this 14 effect. His submission is placed on record. Once the memo is received, the Registry shall keep the same in the record.
3. In the circumstances, the petition is accordingly dismissed as having become infructuous.
No costs.
Sd/-
JUDGE VP