Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(4)The institution shall not be run for the profit of any individuals or bodies corporate and its Management or Governing Body/Council is such as can be trusted to utilise its assets for the furtherance of the objects of the institution.